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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

NCT Delhi - Subsection

Section 254(1)(i) in The New Delhi Municipal Council Act, 1994

(i)an order requiring the rounding off, splaying or cutting off the height of a building intended to be erected, or for the acquisition of any portion of a site under section 244;