Section 3(iv) in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018
(iv)At the time of transfer of 10 percent share to National Fund: 10 percent share pertaining to Central Government shall be transferred to National Compensatory Afforestation Fund under Public Account of India from National Compensatory Afforestation Deposits below Major Head 8336-Civil Deposits and the accounting entry shall be -
