Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172(1)] [Section 172] [Entire Act] State of Punjab - Subsection Section 172(1)(b) in The Punjab Panchayati Raj Act, 1994 (b)perform all the duties imposed and exercise all the powers conferred on the Chairman under this Act and rules made thereunder;