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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(2)(c) in The Jammu and Kashmir Consolidation of Holdings Act, 1962

(c)procedure relating to the revision of maps and records including declaration of rights under sections 7 and 8 and partition and amalgamation of holdings under sections 14 and 16 ;