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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(1)(vi) in The Arms Rules, 2016

(vi)Frame or receiver: 75% or more of the feed-ramp, locking shoulders and supports to be removed and a metal obstruction welded in place to prevent a standard slide, bolt or breech-block from being fitted;