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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(4)(a) in Andhra Pradesh Water, Land and Trees Act, 2002

(a)Prohibiting extraction of water for sale from an over exploited water source or aquifer or residential areas or in the recharge zones of residential areas depleting the public or private water sources and affecting the supply of water for domestic usage;