Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30G] [Entire Act]

Union of India - Subsection

Section 30G(4) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(4)The consignment note shall be preserved for a minimum period of two years by the consignor and the consignee.