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State of Uttar Pradesh - Section

Section 27 in The U.P. First Offenders' Probation Rules, 1939

27. Copy of supervision order.

- Where a court passes a supervision order under sub-section (2) of Section 4 of the Act, and appoints a probation officer provided by the Uttar Pradesh Discharged Prisoner's Aid Society, it shall forward a copy of it to the Committee.