Section 7(v) in Govind Guru Tribal University at Banswara Act, 2012
(v)to make special provisions for the promotion of educational, economic interests and welfare of the members belonging to the Scheduled Tribes by providing adequate percentage of seats in the matters of admission, of posts of employment and other benefits; [***] [Deleted 'and' by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]
