Section 15(13)(k) in First Statutes of the University of Udaipur

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State of Rajasthan - Subsection

Section 15(13)(k) in First Statutes of the University of Udaipur

(k)If any of the persons mentioned above who is vested with the authority to countersign and authenticate the covering letters is himself seeking election as a member of the Board from the registered graduates constituency he shall not countersign or authenticate covering letter of the voters.

(vi)Ballot boxes containing ballot papers received by registered post or through the polling booths and before the date notified for closing of ballot shall be opened on the date and the time fixed for the counting of votes.

(vii)Ballot paper covers shall be rejected if-

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State of Rajasthan - Subsection

Section 15(13)(k) in First Statutes of the University of Udaipur