M/S. Megacity Developers & Anr vs The State Of West Bengal & Ors on 22 August, 2022

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Calcutta High Court (Appellete Side)

M/S. Megacity Developers & Anr vs The State Of West Bengal & Ors on 22 August, 2022

Author: Shampa Sarkar

Bench: Shampa Sarkar

S/L 47
22.08.2022

Court. No. 19

GB WPA 21357 of 2010 M/s. Megacity Developers & Anr.

VS The State of West Bengal & Ors. None appears on behalf of the petitioners. No accommodation is prayed for.

Accordingly, the writ petition is dismissed for default. Interim order, if any, stands vacated.

(Shampa Sarkar, J.)