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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(c) in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997

(c)conduct or support studies to determine the social and economic feasibility of household and other solid waste separation schemes, including studies of the type and amount of recyclably materials in solid wastes.