Andhra Pradesh High Court - Amravati
Dr.G.J.Sujnana Raju vs J.Syamala Rao,I.A.S on 20 December, 2022
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: C.C.No.3411 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
5. 20.12.2022 Dr. KMR,J
I.A.No. 1 of 2022
This application is filed to dispense with
the presence of the 2nd respondent.
Heard.
For the reasons stated in the accompanying affidavit filed in support of the application, I.A. is allowed and the personal appearance of the 2nd respondent is dispensed with.
________ Dr. KMR,J I.A.No. 2 of 2022 This application is filed to dispense with the presence of the 1st respondent.
Heard.
For the reasons stated in the accompanying affidavit filed in support of the application, I.A. is allowed and the personal appearance of the 1st respondent is dispensed with.
________ Dr. KMR,J 2 C.C.No. 3411 of 2022 Pursuant to the orders passed by this Court on 29.11.2022, the respondents 3 and 4 appeared before this Court.
Learned Counsel for the respondents submits that a Division Bench of this Court has been garneted interim suspension in the Writ Appeal preferred by the respondents against the orders of this Court.
In view of the above submission, the personal appearance of the respondents 3 and 4 is dispensed with.
Post on 07.03.2023.
________ Dr. KMR,J RSI/HS 3