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Andhra Pradesh High Court - Amravati

Dr.G.J.Sujnana Raju vs J.Syamala Rao,I.A.S on 20 December, 2022

               HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

                      MAIN CASE No: C.C.No.3411 of 2022

                                 PROCEEDING SHEET


Sl.                                                                      OFFICE
        DATE                            ORDER
No.                                                                       NOTE
5.    20.12.2022   Dr. KMR,J

                                 I.A.No. 1 of 2022


                           This application is filed to dispense with
                   the presence of the 2nd respondent.

Heard.

For the reasons stated in the accompanying affidavit filed in support of the application, I.A. is allowed and the personal appearance of the 2nd respondent is dispensed with.

________ Dr. KMR,J I.A.No. 2 of 2022 This application is filed to dispense with the presence of the 1st respondent.

Heard.

For the reasons stated in the accompanying affidavit filed in support of the application, I.A. is allowed and the personal appearance of the 1st respondent is dispensed with.

________ Dr. KMR,J 2 C.C.No. 3411 of 2022 Pursuant to the orders passed by this Court on 29.11.2022, the respondents 3 and 4 appeared before this Court.

Learned Counsel for the respondents submits that a Division Bench of this Court has been garneted interim suspension in the Writ Appeal preferred by the respondents against the orders of this Court.

In view of the above submission, the personal appearance of the respondents 3 and 4 is dispensed with.

Post on 07.03.2023.

________ Dr. KMR,J RSI/HS 3