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State of Punjab - Section

Section 2 in The Punjab Motor Transport Workers Rules, 1963

2. The whole of these rules except rules 17 to 23 and rule 25 shall come into force as soon as they are published in the Official Gazette and the State Government may by notification in the Official Gazette, direct that rules 17 to 23 and rule 25 shall come into force on such date or dates as may be specified in the notification.