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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(3)The appellant shall have the right to appear either in person or through a Counsel or a duly authorised agent, and the Authority against whose order the appeal has been filed, may be represented by such officer, Counsel or person as me Authority may authorise.