Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 3 May, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~13 and 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021
PARLE AGRO PRIVATE LIMITED ..... Petitioner
Through: Mr. Sudhir Chandra, Sr.
Advocate with Mr. Ankur Sangal, Ms.
Pragya Mishra and Mr. Shashwat Rakshit,
Advs.
versus
PEPSICO INC & ANR. .....Respondents
Through: Mr. A.S. Chandhiok, Sr.
Advocate with Ms. Suryaprava Basu, Mr.
Manish Jha, Mr. Dhruv Nayyar and Ms.
Avni Sharma, Advs. for D-1
Mr. Manish Jha, Ms. Avni Sharma and Mr.
Dhruv Nayyar, Advs. for D-2
+ CS(COMM) 268/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. A.S. Chandhiok, Sr.
Advocate with Mr. Manish Jha, Mr. Dhruv
Nayyar and Ms. Avni Sharma and Ms.
Suryaprava Basu, Advs. for Plaintiff 1
Mr. Manish Jha, Ms. Avni Sharma and Mr.
Dhruv Nayyar, Advs. for Plaintiff 2
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Sr.
Advocate with Mr. Ankur Sangal, Ms.
Pragya Mishra and Mr. Shashwat Rakshit,
Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 03.05.2023 I.A.10974/2021 (for stay) in C.O. (COMM.IPD-TM) 5/2021 I.A.7170/2021 (Order XXXIX Rules 1 and 2 of the CPC) and Signature Not Verified Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 1 of 2 Signing Date:04.05.2023 12:03:44 I.A.9591/2021 (Section 124(1)(a)(ii) of the Trade Marks Act, 1999) in CS(COMM) 268/2021
1. Mr. Chandhiok has concluded his submissions.
2. To hear Mr. Sudhir Chandra, renotify on 4th May 2023.
C.HARI SHANKAR, J MAY 3, 2023 rb Signature Not Verified Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 2 of 2 Signing Date:04.05.2023 12:03:44