Section 4(2)(iii) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003

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Union of India - Subsection

Section 4(2)(iii) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003

(iii)has at least eighteen years experience in the field of Finance and Financial Management, preferably having knowledge of financial market and funding of infrastructure projects.]

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Union of India - Subsection

Section 4(2)(iii) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003