Patna High Court
Geeta Kumari & Ors vs The State Of Bihar & Ors on 9 March, 2016
Author: Navaniti Prasad Singh
Bench: Navaniti Prasad Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.4108 of 2013
IN
Civil Writ Jurisdiction Case No. 5538 of 1996
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1. Geeta Kumari D/o Bhikhari Rai Resident of Village Brahampur, Krishna Tola,
Road No. 6, P.O. MIT Brahampur, District Muzaffarpur (Bihar).
2. Parvati Kumari D/o Late Sant Kumar Thakur. Resident of Village Harauna, P.O.
Morsandi, Via Motipur, P.S. Motipur, District Muzaffarpur (Bihar).
3. Kumari Rekha Rani D/o Sri Anil Kumar Resident of Village Balmiki Colony,
Bairiya Road, P.S. MIT Brahampur, District Muzaffarpur (Bihar).
4. Preeti D/o Si Devendra Prasad Roy Resident of Village & P.O. Mirapur, District
Muzaffarpur (Bihar).
5. Sangeeta Kumari D/o Sri Yugal Kishore Thakur Resident of Care of Akhilesh
Thakur, Sarai Syed Ali Lane, No. 1, Lenin Chouck, Ward No. 9, District
Muzaffarpur (Bihar).
6. Anamika Kumari D/o Sri Mukesh Kumar Resident of Care of Sri Krishna
Automobiles, Near Swarg Hotel, Bhagwanpur, District Muzaffarpur (Bihar).
7. Kumari Rashmi D/o Late Sri Rajendra Prasad Resident of Village Sahu Raod,
Near Chhoti Power House, P.O. Ramna, District Muzaffarpur (Bihar).
8. Meera Kumari D/o Sri Shankar Thakur Resident of Mohallah Kalyani Bara Lane,
P.O. Ramna, P.S. Nagar, District Muzaffarpur (Bihar).
9. Sunita Kumari D/o Sri Rajendra Dubey Resident of Village Shajwajpur, P.O.
Bhikhanpur Kothi, District Muzaffarpur (Bihar).
10. Ranjana Kumari D/o Sri Braj Kishore Rai Resident of Village & P.O. Chitrauli,
Via Silaut, P.S. Maniari, District Muzaffarpur (Bihar).
11. Usha Kumari D/o Sri Chandra Kishore Singh Resident of Village Matihani, Via
Rampur Hari, P.S. Aurai, District Muzaffarpur (Bihar).
12. Ranjana Kumari D/o Sri Girija Nandan Choudhary Resident of Care of Sri Braj
Kishore Prasad Singh, Village Raghunathpur, P.O. Silaut, P.S. Musahari, District
Muzaffarpur (Bihar).
13. Bibha Kumari D/o Sri Chandar Bhushan Prasad Singh Resident of Village
Prahaladpur Tole, Gangapur, P.O. Narsinghpur, Block Mushari, District
Muzaffarpur (Bihar).
14. Runam Kumari D/o Sri Shashi Shankar Thakur Resident of Village / Mohallah
Prabhat Nagar (East), Road No. 1, Gobarsahi, P.S. Bhagwanpur, District
Muzaffarpur (Bihar).
15. Neelu Kumari D/o Sri Krishna Deo Narayan Singh Resident of New Anand
Vihar Colony, Shahbajpur (South), P.O. Bhikhanpur Kothi, P.S. Ahiyapur, District
Muzaffarpur (Bihar).
16. Ranjana Tiwari D/o Sri Dinesh Tiwari Resident of Village Sherpur, P.O. M.I.C.
Bela, P.S. Sadar, District Muzaffarpur (Bihar).
17. Indu Kumari D/o Sri Ram Pukar Singh Resident of Care of Ram Kishore Singh,
Village Sigahi, P.O. Bhagwatpur, Via Devaria, P.S. Piroo, District Muzaffarpur
(Bihar).
18. Asha Kumari D/o Sri Devendra Kumar Trivedi Resident of Village & P.O.
Jalalpur, P.S. Mushari, District Muzaffarpur (Bihar).
19. Sobha Kumari D/o Sri Makeshwar Mishra Resident of Village Santpura
Colony, Aghoriya Bazar, P.O. Ramna, District Muzaffarpur (Bihar).
20. Usha Kumari D/o Sri Satyendra Rai Resident of Village Aahar, P.O. Tajpur,
P.S. Tajpur, District Samastipur (Bihar).
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21. Nirmala Kumari D/o Sri Ram Janam Mishra Resident of Village Ramdas
Damuchak Chauk, Raiba Lane ke Nikat, District Muzaffarpur (Bihar).
22. Seema Kumari D/o Sri Ram Binod Pandey Resident of Care of Shambhu
Choudhary, Kanhauli, Bishnu Dutta, B.M.P.-6, District Muzaffarpur (Bihar).
23. Amita Kumari D/o Sri Chandra Kishore Resident of Care of Shashi Nath
Thakur, Mohalla Shastri Nagar, back of Chakbandi Office, P.O. Ramna, P.S.
Mithanpura, District Muzaffarpur (Bihar).
24. Sarita Sinha D/o Ram Kishan Prasad Singh Resident of Care of Arun Kumar
Sahi, Mohalla Laxmi Narayan Nagar, Bela, District Muzaffarpur (Bihar).
25. Nutan Kumari D/o Sri Baleshwar Thakur Resident of Village & P.O.
Mohammadpur, Via Sakra, P.S. Sakra, District Muzaffarpur (Bihar).
26. Manjula Kumari D/o Sri Ram Naresh Thakur Resident of Village Dhobgtama,
P.O. Pusa, District Samastipur (Bihar).
27. Sabita Kumari D/o Sri Balram Prasad Singh Resident of Village & P.O.
Dhubgama, Kalyanpur Chauk, District Samastipur (Bihar).
28. Indu Kumari D/o Sri Jyoti Narayan Mishra Resident of Care of Sri Ram Babu
Pandey, Village Bishanpur, Bakhari, P.O. Basantpur Bakhri, Via Dholi (Krishi
College), District Muzaffarpur (Bihar).
29. Savita Kumar D/o Sri Ram Dahin Thakur Resident of Village Mushkoul, P.O.
Pusa, District Samastipur (Bihar).
30. Nirmla Kumari D/o Lagandeo Paswan Resident of Village & P.O. Tarwa
Mangalpar, P.S. Dariyapur, Saran (Bihar).
31. Samira Kumari D/o Sri Anjan Kumar Resident of Village & P.O. Barhauna,
P.S. Chandi, District Nalanda (Bihar).
32. Malti Kumari D/o Sri Mahavir Prasad Resident of Village Carri, P.O. Miyar,
P.S. Noor Sarai, District Nalanda (Bihar).
33. Ragini Kumari D/o Sri Gopal Krishna Jha Resident of Village Madhuban, P.O.
Kalwari, P.S. Kanti, District Muzaffarpur (Bihar).
34. Sudha Kumari D/o Sri Prabhu Singh Resident of Village Singahi, P.O.
Bhagwanpur, P.S. Paroo, District Muzaffarpur (Bihar).
35. Ragini Kumari D/o Sri Shiv Chandra Mishra, W/o Sri Ram Swarit Mishra
Resident of Village Samvhia, P.O. Markan, District Muzaffarpur (Bihar).
36. Veena Sinha D/o Sri Brajeshwar Singh Resident of Village Arijpur, P.O. Srisiya
Bujurg, Via Kalwari, P.S. Keoti, District Muzaffarpur (Bihar).
37. Reena Kumari D/o Sri Paswan Choudhary Resident of Village Kolhua
Paigambar, Krishna Colony, P.S. Ahiyapur, District Muzaffarpur (Bihar).
38. Rinky Kumari D/o Sri Niranjan Jha Resident of Village Shahbajpur, P.O.
Mikhanpur, P.S. Ahiyapur, District Muzaffarpur (Bihar).
39. Neela Kumari D/o Late Dashrath Thakur Resident Care of Ram Bahadur
Choudhary, Village & P.O. Raghunandanpur, Via Teghra, District Begusarai
(Bihar).
40. Mamta Kumari D/o Sri Dayanand Suman Resident of Village Yashoda Math,
Motipur, District Muzaffarpur (Bihar).
41. Amita Kumari D/o Sri Anil Kumar Thakur Resident of Village & P.O.
Dhobaha, P.S. Sakra, District Muzaffarpur (Bihar).
42. Kumari Bindu D/o Sri Randhir Kumar Resident of Village & P.O. Madhurapur,
Via Barauni, Deodhi, District Begusarai (Bihar).
43. Vibha Kumari D/o Sri Harbansh Kumar Sharma Resident of Village Dubha,
P.O. Dubha, P.S. Chandanpatti, District Mustafapur (Bihar).
44. Sushila Kumari D/o Sri Sahashi Bhushan Singh Resident of Village & P.O.
Mahanth Maniari, Via Silaut, Hospital Chouk, District Muzaffarpur (Bihar).
45. Sangeeta Bijlani D/o Sri Ram Prasad Singh Resident of Village & P.O.
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Machahi, Via Dholi, P.S. Sakra, District Muzaffarpur.
46. Kamani Kumari D/o Sri Dineshwar Prasad Singh Resident of Village Mahdeya
Madh, P.O. Paraspatti, Via Karnaul, District Muzaffarpur (Bihar).
47. Sudha Kumari D/o Sri Sudhir Kumar Thakur Resident of Village Arjipur, P.S.
Trisiya Bujurg, Via Kalwari, P.S. Kanti, District Muzaffarpur (Bihar).
48. Asha Kumari D/o Sri Awadhesh Paswan Resident of Village Muhana Bariya,
P.O. Kolhua Paigambarpur, District Muzaffarpur (Bihar).
49. Chanchala Bharti W/o Sri Baiju Sahani Resident of Village Unsar, P.S.
Bochaha, Block Bochaha, District Muzaffarpur (Bihar).
50. Babita Kumari D/o Sri Deo Nandan Prasad Resident of Village Pankha Toli,
P.O. Ramna, P.S. Kaji Mohammadpur, District Muzaffarpur (Bihar).
51. Pushpa Pandey D/o Sri Omji Tiwari Resident of Care of Manoj Kumar Pandey,
Sherukahi, Via Kanti, District Muzaffarpur (Bihar).
52. Kumari Anupama D/o Sri Rajendra Thakur Resident of Village Katahaiya
Bishwanath, P.O. Kathai, P.S. Sadar, Prakhand Mushari, District Muzaffarpur
(Bihar).
53. Geeta Kumari D/o Sri Ram Krishna Jha Resident of Village Madhuban, P.O.
Kalwri, P.S. Kanti, District Muzaffarpur (Bihar).
54. Priyanka Kumari D/o Sri Narendra Prasad Singh, W/o Late Shesh Narayan
Singh Resident of Village & P.O. Panapur, Kariyatat, P.S. Kanti, District
Muzaffarpur (Bihar).
55. Urvashi Kumari D/o Sri Ram Binod Singh Resident of Near Mome Factory,
Shivpuri, Majhaulia Road, District Muzaffarpur (Bihar).
56. Jaishree Devi D/o Late Mahadeo Choudhary Resident of Village & P.O. Kolhua
Paigambarpur, Krishna Nagar, District Muzaffarpur (Bihar).
57. Jyoti Sharma D/o Sri Niraj Kumar, W/o Sri Braj Kishore Sharma Resident of
Majhaulia Road, West of Kabragah, District Muzaffarpur (Bihar).
58. Kumari Vandana D/o Sri Shashank Kumar Resident of Village Mahammadpur,
P.O. Saraiya, P.S. Sariya, District Muzaffarpur (Bihar).
59. Pratibha Kumari D/o Sri Amarendra Kari Resident of Village Gangeya, P.S.
katra, District Muzaffarpur (Bihar).
60. Punam Kumari D/o Sri Sunil Kumar Resident of Care of Sri Arun Kumar
Singh, Rahul Nagar, Road No. 5, Brahampura, District Muzaffarpur (Bihar).
61. Kumari Kamini W/o Sri Dinesh Mishra Resident of Village Sir Ganesh Dutt
Nagar, Bhagwanpur, District Muzaffarpur (Bihar).
62. Neetu Kumari D/o Sri Suman Kumar Resident of Village Kharauna Jiram, P.O.
Kurhni, District Muzaffarpur (Bihar).
63. Rubby Kumari D/o Sri Ram Adhar Singh Resident of Care of Deo Nath
Choudhary, Village & P.O. Patahi, P.S. Sadar, District Muzaffarpur (Bihar).
64. Renu Kumari D/o Sri Amresh Kumar Resident of Village Siluri Gopinathpur,
P.O. Bahelwara Govind, District Muzaffarpur (Bihar).
65. Suchitra Rani W/o Sri Harsh Chandra Prasad Resident of Village Bishunpur
Madhopur, P.S. Chandi, District Muzaffarpur (Bihar).
66. Manju Kumari D/o Sri Dinesh Kumar Singh Resident of Village & P.O.
Pratappur, P.S. Karja, District Muzaffarpur (Bihar).
67. Manju Kumari D/o Sri Ajay Kumar Resident of Village & P.O. Pratappur, P.S.
Karja, District Muzaffarpur (Bihar).
68. Milan Kumari W/o Sri Arvind Kumar Resident of Village & P.O. Chhap, P.S.
Paroo, District Muzaffarpur (Bihar).
69. Bandana Kumari D/o Ravi Ranjan Resident of Care of Devendra Thakur,
Village Badholi, Dharmara Bochhnaha, District Muzaffarpur (Bihar).
70. Punam Kumari D/o Sri Bishwanath Singh Resident of Village Bhagwanpur
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Chouk, N.H. 28, District Muzaffarpur (Bihar).
71. Sarita Kumari D/o Ram Naresh Prasad Singh Resident of Village & Post Binda
Pashi Tola, P.S. Mushari, District Muzaffarpur (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through Sri Vyasjee the Principal Secretary, Department of
Health, Government of Bihar, Patna.
2. Sri Surendra Prasad, the Director General-cum-Director-in-Chief, Health
Services, Bihar, Patna.
3. Dr. Gyan Bhushan, the Civil Surgeon cum Chief Medical Officer, Muzaffarpur.
4. Sri Anupam Kumar, the District Magistrate, Muzaffarpur, District Muzaffarpur
(Bihar).
5. Smt. Munmun Mishra, Registrar, Bihar Nurses Registration Council, Patna.
6. The Chairman, Bihar Staff Selection Commission, Bihar, Patna, Sri Sudhir
Kumar
.... .... Respondent/s
with
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Miscellaneous Jurisdiction Case No. 4057 of 2011
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Prashikshit Mahila Barojgar Swasthya Karyakarta(ANM) Zilla Shakha Sitamarhi
through its Secretary, Anita Sinha, daughter of Sri Ram Bhiesh Singh, resident of
village & P.O. Morsand, P.S. Runisaidpur, Dist-Sitamarhi.
.... .... Petitioner/s
Versus
1.The State of Bihar through Amarjit Sinha, the Secretary, Health Department,
Bihar, Patna.
2.Dr. Surendra Prasad, Director General, Health Services, Bihar, Patna.
3.Sri Prabhu Nandan Ram, Civil Surgeon-cum-Chief Medical Officer, Sitamarhi.
4. Sri Daya Nidhan Pandey, District Magistrate, Sitamarhi.
5.Munmun Mishra, Registrar, Bihar Nurses Registration Council, Patna.
6.Dr. Ramdeo Prasad, the Chairman, Bihar Staff Selection Commission, Patna.
.... .... Respondent/s
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Appearance :
(In MJC No. 4108 of 2013)
For the Petitioner/s : M/S. SURESH KUMAR MISHRA & PRAVEEN
KR.SINGH
For the State : M/S.LALIT KISHORE, AAG-I & KUNDAN
BHADUR SINGH,SC22
For the Staff Selection: M/S K.K.UPADHYAYA & C.B.DAS
(In MJC No. 4057 of 2011)
For the Petitioner/s : Mr. BINOD KUMAR
For the State : M/S. LALIT KISHORE,AAG-I & KUNDAN
BAHADUR SINGH,SC-22
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CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH
ORAL JUDGMENT
Date: 09-03-2016 Patna High Court MJC No.4108 of 2013 dt.09-03-2016 5/6 A supplementary show cause has been filed today sworn by the Additional Director, Health, inter alia, stating that-vide Memo No. 235(6) dated 8-3-2016, the State has granted age relaxation in respect of 7000 A.N.M. , who are to be recruited pursuant to Advertisement No. 03010216. The cut-off date for reckoning the age has been now fixed as 1-8-1999. This would enable large number of nurses, who are working on contract for a long time and who would otherwise be overage, to apply now. In my view, a consequent notification would also be required to be issued, extending the date of application because according to the relaxed age now, some other group of nurses would become eligible to apply. They would have to be given some time. It is expected that the State would issue such notification through State Selection Commission immediately, so that the recruitment process may start in true earnest.
2. Learned counsel for the petitioners states that one candidate, namely, Gyatri Sinha, had applied earlier pursuant to Advertisement No. 03030114 for the post of A.N.M. According to her application and her matriculation and other certificates, including the Admit Card, issued by the Staff Selection Commission, her date of birth is 9th July, 1961, and if cut-off date is 1-8-1999, then she would be about 38 years at the time of making the application. Considering the aforesaid, she would thus not be overage, but yet while declaring Patna High Court MJC No.4108 of 2013 dt.09-03-2016 6/6 the result she has been shown to be overage and thus found ineligible. It is not for this Court to adjudicate this matter. However, the Staff Selection Commission is directed to look into the matter and make correction, if necessary, immediately, so that no injustice may be done.
3. Having considered the entire matter, as initiated by this Court and up to now, in the opinion of the Court, subject to the order which has been passed today, the orders of the writ Court have been substantially complied with, and there is no necessity of carrying these proceedings any further.
4. These proceedings thus stand terminated.
(Navaniti Prasad Singh, J) B.K.Roy/-
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