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State of Goa - Section

Section 10 in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

10. Establishment of the Marketing Board.

- The Government shall establish a Marketing Board called as the Goa Agricultural Marketing Board for the State of Goa consisting of a Chairman, a Vice-Chairman and other members. The Marketing Board shall have such powers and discharge all such functions as are vested in it by or under this Act.