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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(3) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(3)The State Government may if it thinks fit by publication of a notification to that effect in the Official Gazette area only one Fund for the district, after nullifying the District Education Fund, the Municipal Education Fund and Patna Municipal Corporation Education Fund.