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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(3) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(3)While visiting an institution, the visitors will not say or do anything that undermines the authority of the Superintendent/Project Manager or is in contravention of law or rules or impinges on the human dignity of child.