Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 603] [Entire Act] State of Jharkhand - Subsection Section 603(b) in Bihar Education Code, 1961 (b)Full details relating to the land, such as situation, boundaries, area and value. It should also be stated whether the land is Khasmahal or in what other manner it is held by Government. A plan of the land should be appended.
