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State of Uttar Pradesh - Section

Section 10 in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

10. Meetings of the Authority.

(1)The Authority shall hold at least one meeting in every three months;
(2)The time and place of meeting within Allahabad shall be fixed by the Chairperson;
(3)The Authority may by bye-laws prescribe the procedure of the meetings.