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[Cites 0, Cited by 0] [Section 24C] [Entire Act]

Union of India - Subsection

Section 24C(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)for cash flow hedges and hedges of a net investment in a foreign operation:
(i)hedging gains or losses of the reporting period that were recognized in other comprehensive income;
(ii)hedge ineffectiveness recognized in profit or loss;
(iii)the line item in the statement of profit and loss that includes the recognized hedge ineffectiveness;
(iv)the amount reclassified from the cash flow hedge reserve or the foreign currency translation reserve into profit or loss as a reclassification adjustment (see Ind AS 1) (differentiating between amounts for which hedge accounting had previously been used, but for which the hedged future cash flows are no longer expected to occur, and amounts that have been transferred because the hedged item has affected profit or loss);
(v)the line item in the statement of profit and loss that includes the reclassification adjustment (see Ind AS 1); and
(vi)for hedges of net positions, the hedging gains or losses recognized in a separate line item in the statement of profit and loss (see paragraph 6.6.4 of Ind AS 109).