Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 676(2)] [Section 676] [Entire Act] State of Punjab - Subsection Section 676(2)(c) in Punjab Jail Manual, 1996 (c)All other prisoners shall be conveyed in 3rd class carriages provided with iron gratings for the windows and iron bars or railings between the compartments.