Delhi High Court - Orders
Harjeet Singh Mendiratta vs Dr Puneet Kumar Goel on 21 March, 2018
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 618/2017
HARJEET SINGH MENDIRATTA ..... Petitioner
Through: Ms. Kalpana, Adv.
versus
DR PUNEET KUMAR GOEL ..... Respondent
Through: Ms. Puja Kalra, Adv. for R-1
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 21.03.2018 As there is a Full Court Reference to bid farewell to Hon'ble Ms. Justice Indermeet Kaur in the post lunch session, renotify on 5th October, 2018.
V. KAMESWAR RAO, J MARCH 21, 2018/ak