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Delhi High Court - Orders

Harjeet Singh Mendiratta vs Dr Puneet Kumar Goel on 21 March, 2018

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~33
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       CONT.CAS(C) 618/2017
        HARJEET SINGH MENDIRATTA                         ..... Petitioner
                         Through:    Ms. Kalpana, Adv.

                         versus

        DR PUNEET KUMAR GOEL                       ..... Respondent
                     Through: Ms. Puja Kalra, Adv. for R-1

        CORAM:
        HON'BLE MR. JUSTICE V. KAMESWAR RAO
                     ORDER

% 21.03.2018 As there is a Full Court Reference to bid farewell to Hon'ble Ms. Justice Indermeet Kaur in the post lunch session, renotify on 5th October, 2018.

V. KAMESWAR RAO, J MARCH 21, 2018/ak