Andhra Pradesh High Court - Amravati
M/S Quartz Kraft Llp vs State Of Andhra Pradesh, on 25 January, 2024
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.P. No.1800 of 2024
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No NOTE 1. 25.01.2024 Service of notice waived by the learned
Government Pleader for Energy for respondent No.1.
Service of notice waived by Sri V. R. Reddy Kovvuri, learned Standing Counsel for respondent Nos.2 and 3.
List on 06.02.2024 along with W.P. No.29987 of 2023 and batch.
In the meantime, the order passed in connected matters i.e., W.P. No.29987 of 2023 and batch on 21.11.2023 shall apply in similar terms in the present case also.
DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J AMD 2