Supreme Court - Daily Orders
Union Of India vs Ex Rfn. Mahesh Singh @ Shyam on 4 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2018
(D. 14874)
UNION OF INDIA AND ORS. ... Appellant(s)
Versus
EX. RFN. MAHESH SINGH @ SHYAM AND ORS. ... Respondent(s)
O R D E R
Application seeking leave to appeal is granted.
Heard learned counsel for the appellant.
The civil appeal is dismissed on the ground of delay.
However, the question of law shall remain open.
Pending applications, if any, shall stand disposed of.
......................J.
(ROHINTON FALI NARIMAN)
......................J.
(INDU MALHOTRA)
Signature Not Verified
Digitally signed by
SHASHI SAREEN
New Delhi,
Date: 2018.07.07
11:01:22 IST
Reason:
Dated: 4th July, 2018.
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ITEM NO.22 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 14874/2018
(Arising out of impugned final judgment and order dated 24-04-2017
in OA No. 262/2012 and order dated 11.5.2017 in MA No. 796 of 2017
in OA No. 262 of 2012 passed by the Armed Forces Tribunal, Lucknow)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
EX RFN. MAHESH SINGH @ SHYAM & ORS. Respondent(s)
( IA No.72379/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.72377/2018-STAY APPLICATION and IA
No.72376/2018-CONDONATION OF DELAY IN FILING APPEAL and IA
No.72375/2018-LEAVE TO APPEAL U/S 31(1) OF THE ARMED FORCES
TRIBUNAL ACT, 2007 )
Date : 04-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Ms. Pinky Anand, ASG,
Ms. Madhvi Divan, Adv.
Mr. Rajesh Ranjan, Adv.
Ms. Kirti, Adv.
Mr. Hemant Arya, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The appeal is dismissed in terms of the signed order. Pending applications, if any, shall stand disposed of.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER
(Signed order is placed on the file)