Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 17] [Section 78(1)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(1)(a) in Rajasthan Panchayati Raj Act, 1994

(a)there shall be for every Panchayat a Secretary [xxx] [Deleted by Section 46, of the Rajasthan Panchayati Raj (Amendment) Act, 2000 published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with effect from 6.1.2000.] who shall be appointed in the prescribed manner,