Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act] Union of India - Subsection Section 205(1)(a) in The Companies Act, 2013 (a)to report to the Board about compliance with the provisions of this Act, the rules made thereunder and other laws applicable to the company;