Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45A] [Entire Act] Union of India - Subsection Section 45A(3) in The Narcotic Drugs And Psychotropic Substances Rules, 1985 (3)The destruction of the drug shall be carried out in accordance with the provision of the relevant laws for the time being in force.]