Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(1) in Assam (Temporarily Settled Areas) Tenancy Act 1971

(1)The State Government may, by notification in the Official Gazette, make rules for carrying out the purposes of the Act.