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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Jharkhand - Subsection

Section 60(d) in Bihar Coal Mining Area Development Authority Rules, 1988

(d)In a factory or other industrial institution or in any building attached there to and use for the accommodation of the employees of any such factory of institution by the owner, agent, Manager or other person incharge of such factory or Industry.