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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(1) in The U.P. Entertainments and Betting Tax Rules, 1981

(1)Each card issued by a bookmaker to a back shall be entered by dot pen in a register in Form 'M' appended to these rule immediately after the same is issued. In the case of credit bets the name and full address of the backer shall also be noted in the register.