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Orissa High Court

Mama @ Bidyut Prava Khuntia vs State Of Orissa .... Opposite Party on 2 September, 2022

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

    IN THE HIGH COURT OF ORISSA AT CUTTACK
             CRLMC Nos.2817 of 2003 and batch

In CRLMC No.2817 of 2003
 Mama @ Bidyut Prava Khuntia            ....                Petitioner

                                             Mr. G.S. Pani, Advocate
                             -versus-
State of Orissa                      ....            Opposite Party
                  Mr. J. Katikia, Additional Government Advocate

In CRMC No.2407 of 1999
 Sucheta Kanungo and another            ....               Petitioners

                                    Mr. D. Nayak, Senior Advocate
                              -versus-
State of Orissa                        ....          Opposite Party
      Mr. J. Katikia, Additional Government Advocate for the State
                   Mr. Devashis Panda, Advocate for the Informant

In CRLREV No.217 of 2006
 Babu @ Sk. Raban Tarafdar and          ....               Petitioners
 others
                                     Mr. Devashis Panda, Advocate
                              -versus-
State of Orissa                        ....          Opposite Party
      Mr. J. Katikia, Additional Government Advocate for the State
                   Mr.D.P. Dhal, Senior Advocate for the Informant

In CRLREV No.446 of 2006
 Bipin Sahoo and another                ....               Petitioners

                                     Mr. Devashis Panda, Advocate
                              -versus-
State of Orissa                        ....          Opposite Party
      Mr. J. Katikia, Additional Government Advocate for the State
                   Mr.D.P. Dhal, Senior Advocate for the Informant




                                                        Page 1 of 2
                In CRLMC No.625 of 2008
                Suratha Sethi and another                ....              Petitioners

                                                                                None
                                              -versus-
                State of Orissa                      ....            Opposite Party
                                  Mr. J. Katikia, Additional Government Advocate


               In CRLMC No.1521 of 2010
                Biswanath @ Basanta Sethi and            ....              Petitioners
                others

                                                                               None
                                              -versus-
                State of Orissa and another          ....          Opposite Parties
                                  Mr. J. Katikia, Additional Government Advocate


                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE CHITTARANJAN DASH
                                             ORDER

Order No. 02.09.2022

16. 1. Heard learned counsel for the parties.

2. List on 7th September 2022 for further hearing.

(Dr. S. Muralidhar) Chief Justice (Chittaranjan Dash) Judge S.K. Guin Page 2 of 2