Orissa High Court
Mama @ Bidyut Prava Khuntia vs State Of Orissa .... Opposite Party on 2 September, 2022
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC Nos.2817 of 2003 and batch
In CRLMC No.2817 of 2003
Mama @ Bidyut Prava Khuntia .... Petitioner
Mr. G.S. Pani, Advocate
-versus-
State of Orissa .... Opposite Party
Mr. J. Katikia, Additional Government Advocate
In CRMC No.2407 of 1999
Sucheta Kanungo and another .... Petitioners
Mr. D. Nayak, Senior Advocate
-versus-
State of Orissa .... Opposite Party
Mr. J. Katikia, Additional Government Advocate for the State
Mr. Devashis Panda, Advocate for the Informant
In CRLREV No.217 of 2006
Babu @ Sk. Raban Tarafdar and .... Petitioners
others
Mr. Devashis Panda, Advocate
-versus-
State of Orissa .... Opposite Party
Mr. J. Katikia, Additional Government Advocate for the State
Mr.D.P. Dhal, Senior Advocate for the Informant
In CRLREV No.446 of 2006
Bipin Sahoo and another .... Petitioners
Mr. Devashis Panda, Advocate
-versus-
State of Orissa .... Opposite Party
Mr. J. Katikia, Additional Government Advocate for the State
Mr.D.P. Dhal, Senior Advocate for the Informant
Page 1 of 2
In CRLMC No.625 of 2008
Suratha Sethi and another .... Petitioners
None
-versus-
State of Orissa .... Opposite Party
Mr. J. Katikia, Additional Government Advocate
In CRLMC No.1521 of 2010
Biswanath @ Basanta Sethi and .... Petitioners
others
None
-versus-
State of Orissa and another .... Opposite Parties
Mr. J. Katikia, Additional Government Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 02.09.2022
16. 1. Heard learned counsel for the parties.
2. List on 7th September 2022 for further hearing.
(Dr. S. Muralidhar) Chief Justice (Chittaranjan Dash) Judge S.K. Guin Page 2 of 2