Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(9) in The Targeted Public Distribution System (Control) Order, 2015 (9)The form referred to in sub-clause (7) may include requisite details including Aadhaar number, bank account details, and mobile telephone number.
