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[Cites 0, Cited by 11] [Entire Act]

State of Madhya Pradesh - Section

Section 45 in The M.P. Municipalities Act, 1961

45. [ Notification of election of [President and Councillors] [Substituted by M.P. Act No. 17 of 1994.].

- Even, election of the [President and Councillors] [Substituted by M.P. Act No. 18 of 1997.] from wards shall be notified by the State Election Commission in the official gazette.]