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[Cites 0, Cited by 49] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(c) in Road Transport Corporations Act, 1950

(c)the conditions of appointment and service and the scales of pay of officers and [other employees of the Corporation other than the Managing Director, the Chief Accounts Officer and the Financial Adviser, or as the case may be, the Chief Accounts Officer-cum-Financial Adviser;] [Substituted by Act 63 of 1982, Section 16 and Sch., for " servants of the Corporation, other than the Chief Executive Officer or General Manager and the Chief Accounts Officer" (w.e.f. 13.11.1982).]