Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 227 in The Assam Excise Rules, 2016 227. Registers of stores. - A separate heading must be reserved for each article e.g. "Instruments", "Lock", "Measures", etc. All sundry articles may be entered under "Miscellaneous".
