Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 49A in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

49A. [ Transmission Majoration Factor. [Inserted by Notification No. L-1/144/2013-CERC, dated 30.1.2019 (w.e.f. 21.2.2014).]

- Transmission Majoration Factor admissible for the transmission projects executed through JV route in terms of Regulation 4.10A of the Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2001 shall be available for a period of 25 years from the date of issue of the transmission licence.]