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State of Karnataka - Section

Section 21 in Visvesvaraya Technological University Act, 1994

21. The Academic Senate.

- The Academic Senate shall be the Academic Body of the University and shall perform the following functions:-
(1)co-ordination of the plans and activities of the divisions of the University;
(2)determination and co-ordination of standards of educational programmes in the constituent colleges including instructional facilities and resources;
(3)institution evaluation to help the constituent colleges in institution development;
(4)any other function that may be assigned by the Executive Council.