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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(b) in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985

(b)makes any statement which is false or which he does not believe to be true in any book, account, return or other document which he is required by any order made under the Act to submit;