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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Company Law Board Regulations, 1991

(2)Numbers and dates specified in any affidavit, application, reference or petition shall be expressed in figures as well as in works; and, where the date specified therein has not been stated according to the Gregorian Calendar, the corresponding date according to the Gregorian Calendar shall also be specified.