Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Mizoram - Subsection

Section 16(3)(h) in Mizoram Cooperative Societies Act, 2006

(h)the time limit within which a potential member must seek and obtain membership in order to continue to use the services of co-operatives;