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Madras High Court

C.M.Nabeesa vs The District Registrar on 10 February, 2026

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                                        WP No. 50727 of 2025


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 10-02-2026

                                                         CORAM

                   THE HON'BLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

                                               WP No. 50727 of 2025

                C.M.Nabeesa
                W/o. C.M.Abdul,
                No.32, Mani Street,
                Vijayalakshmi Puram,
                Ambattur, Chennai 53.
                                                                                             ..Petitioner
                                                              Vs

                1. The District Registrar
                     Chennai North, Kuralagam, Chennai 108.


                2. The RDO Ambattur
                     Anna Nagar West (Extn), Chennai 101.


                3. The Sub Registrar, Ambattur
                     MTH Road, Ambattur, Chennai 53.


                4. Rajkumari Bagri
                     No.22, Block B, Flat No. 222,
                     Kalathiyappa street, Choolai,
                     Chennai 600 112.


                                                                                       … Respondents

                                                                                                __________
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https://www.mhc.tn.gov.in/judis              ( Uploaded on: 12/02/2026 07:14:59 pm )
                                                                                                WP No. 50727 of 2025




                Prayer : Writ Petition is filed under Article 226 of the Constitution of India

                praying for issuance of Writ of Mandamus directing the respondents herein to

                direct the 1st respondent to cancel all the fake/ forgery documents created such

                as Doc. No. 4385/ 2012 and Doc.No. 4386/ 2012 along with a recent Doc. no.

                15247/ 2022 at Ambattur SRO which is all been created with a fabricated Will.



                              For Petitioner:                No appearance


                              For R1 to R3:                  Mr. U.Baranidharan, Spl. G.P.




                                                             ORDER

The matter is listed under the caption for dismissal because the petitioner was not represented at the hearing on 22-01-2026. The petitioner remains unrepresented today. Therefore, the writ petition is dismissed for non-prosecution without any order as to costs.

10-02-2026 Index : Yes/No Internet:Yes/No Neutral Citation : Yes/No kj __________ Page2 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/02/2026 07:14:59 pm ) WP No. 50727 of 2025 To

1.The District Registrar Chennai North, Kuralagam, Chennai 108.

2.The RDO Ambattur Anna Nagar West (Extn), Chennai 101.

3.The Sub Registrar, Ambattur MTH Road, Ambattur, Chennai 53.

__________ Page3 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/02/2026 07:14:59 pm ) WP No. 50727 of 2025 SENTHILKUMAR RAMAMOORTHY,J.

Kj WP No. 50727 of 2025 10.02.2026 __________ Page4 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/02/2026 07:14:59 pm )