Bombay High Court
Maharashtra Industrial Development ... vs Sitaram Shivram Naik D.H. Draupadi ... on 14 October, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
2 fa 1884-11+
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 1884 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Sudha Balaram Kharwale and Anr. ... Respondents
AND
FIRST APPEAL NO. 1885 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Sitaram Shivram Naik D.H. Draupadi Sitaram Naik ... Respondents
and Ors.
AND
FIRST APPEAL NO. 1886 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Ganesh Narayan Thakur and Anr. ... Respondents
AND
FIRST APPEAL NO. 1887 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Waman Shivram Naik D.H.Sumati Balaram Patil and ... Respondents
Anr.
AND
FIRST APPEAL NO. 1888 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Ramchandra Nathu Naik.D.H.Sitabai Ramchandra ... Respondents
Naik and Anr.
sa_mandawgad 1/4
2 fa 1884-11+
AND
FIRST APPEAL NO. 1889 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Vatsala Chintaman Naik and Ors. ... Respondents
AND
FIRST APPEAL NO. 1890 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Ganpati Dev Vahiwatdar D.H- Janardan Narayan ... Respondents
Naik and Ors.
AND
FIRST APPEAL NO. 1891 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Mahadeo Nathu Naik. D/H-Anusuya Mahadeo Naik ... Respondents
and Anr.
AND
FIRST APPEAL NO. 1892 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Raghunath Bhau Naik and Anr. ... Respondents
AND
FIRST APPEAL NO. 1893 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Rambhau Nathu Naik D.H. Seetabai Rambhau Naik ... Respondents
and Ors.
sa_mandawgad 2/4
2 fa 1884-11+
AND
FIRST APPEAL NO. 1894 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Rambhau Nathu Naik. D.H Seetabai Rambhau Naik ... Respondents
and Ors.
AND
FIRST APPEAL NO. 1895 OF 2011
Maharashtra Industrial Developmetn Corporation ... Appellant
Versus
Vijay Taturam Naik and Ors. ... Respondents
...................
Mr. Meet Vora and Ms. Kinjal Jain i/by Navdeep Vora and Associates,
Advocates for the Appellant.
Mr. M.S. Kadu, Advocate for Respondent No.1 in FA/1884/2011.
Ms. Shilpa G. Talhar, AGP for the Respondent-State.
...................
CORAM : ABHAY AHUJA, J.
DATE : 14 OCTOBER 2025 P.C. :
1. Mr. Vora, learned Counsel appears for the Appellant and once again seeks time to take instructions in the matters. On 15 th September, 2025, learned Senior Advocate had appeared for the Appellants in these Appeals and sought time to take instructions in the matter and accordingly, the matters have been listed today. However, today once again time is being sought to take instructions in the matter. sa_mandawgad 3/4
2 fa 1884-11+
2. List on 16th December, 2025.
3. It is made clear that if no instructions are forthcoming by the next date, this Court will consider dismissing the Appeals.
(ABHAY AHUJA, J.) sa_mandawgad 4/4 Signed by: Sanjay A. Mandawgad Designation: PA To Honourable Judge Date: 14/10/2025 19:15:13