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Bombay High Court

Maharashtra Industrial Development ... vs Sitaram Shivram Naik D.H. Draupadi ... on 14 October, 2025

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                          2 fa 1884-11+


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                      FIRST APPEAL NO. 1884 OF 2011

 Maharashtra Industrial Development Corporation       ... Appellant
         Versus
 Sudha Balaram Kharwale and Anr.                      ... Respondents
                                  AND
                      FIRST APPEAL NO. 1885 OF 2011

 Maharashtra Industrial Development Corporation       ... Appellant
         Versus
 Sitaram Shivram Naik D.H. Draupadi Sitaram Naik      ... Respondents
 and Ors.
                                AND
                  FIRST APPEAL NO. 1886 OF 2011
 Maharashtra Industrial Development Corporation       ... Appellant
         Versus
 Ganesh Narayan Thakur and Anr.                       ... Respondents

                                AND
                  FIRST APPEAL NO. 1887 OF 2011
 Maharashtra Industrial Development Corporation       ... Appellant
         Versus
 Waman Shivram Naik D.H.Sumati Balaram Patil and      ... Respondents
 Anr.

                                  AND
                      FIRST APPEAL NO. 1888 OF 2011

 Maharashtra Industrial Development Corporation       ... Appellant
         Versus
 Ramchandra Nathu Naik.D.H.Sitabai Ramchandra         ... Respondents
 Naik and Anr.


sa_mandawgad                                                      1/4
                                                       2 fa 1884-11+




                              AND
                  FIRST APPEAL NO. 1889 OF 2011

 Maharashtra Industrial Development Corporation   ... Appellant
         Versus
 Vatsala Chintaman Naik and Ors.                  ... Respondents

                              AND
                  FIRST APPEAL NO. 1890 OF 2011

 Maharashtra Industrial Development Corporation   ... Appellant
         Versus
 Ganpati Dev Vahiwatdar D.H- Janardan Narayan     ... Respondents
 Naik and Ors.

                                AND
                  FIRST APPEAL NO. 1891 OF 2011
 Maharashtra Industrial Development Corporation   ... Appellant
         Versus
 Mahadeo Nathu Naik. D/H-Anusuya Mahadeo Naik     ... Respondents
 and Anr.

                                AND
                  FIRST APPEAL NO. 1892 OF 2011
 Maharashtra Industrial Development Corporation   ... Appellant
         Versus
 Raghunath Bhau Naik and Anr.                     ... Respondents

                              AND
                  FIRST APPEAL NO. 1893 OF 2011

 Maharashtra Industrial Development Corporation   ... Appellant
         Versus
 Rambhau Nathu Naik D.H. Seetabai Rambhau Naik    ... Respondents
 and Ors.


sa_mandawgad                                                  2/4
                                                                  2 fa 1884-11+




                                    AND
                        FIRST APPEAL NO. 1894 OF 2011

 Maharashtra Industrial Development Corporation            ... Appellant
         Versus
 Rambhau Nathu Naik. D.H Seetabai Rambhau Naik             ... Respondents
 and Ors.

                                    AND
                        FIRST APPEAL NO. 1895 OF 2011

 Maharashtra Industrial Developmetn Corporation            ... Appellant
         Versus
 Vijay Taturam Naik and Ors.                               ... Respondents

                               ...................
Mr. Meet Vora and Ms. Kinjal Jain i/by Navdeep Vora and Associates,
Advocates for the Appellant.
Mr. M.S. Kadu, Advocate for Respondent No.1 in FA/1884/2011.
Ms. Shilpa G. Talhar, AGP for the Respondent-State.
                               ...................

                                  CORAM      :    ABHAY AHUJA, J.
                                  DATE       :    14 OCTOBER 2025
P.C. :

1. Mr. Vora, learned Counsel appears for the Appellant and once again seeks time to take instructions in the matters. On 15 th September, 2025, learned Senior Advocate had appeared for the Appellants in these Appeals and sought time to take instructions in the matter and accordingly, the matters have been listed today. However, today once again time is being sought to take instructions in the matter. sa_mandawgad 3/4

2 fa 1884-11+

2. List on 16th December, 2025.

3. It is made clear that if no instructions are forthcoming by the next date, this Court will consider dismissing the Appeals.

(ABHAY AHUJA, J.) sa_mandawgad 4/4 Signed by: Sanjay A. Mandawgad Designation: PA To Honourable Judge Date: 14/10/2025 19:15:13