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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(2) in The Rajasthan Revenue Courts Manual, 1956

(2)Where a document is produced by a witness at the instance of a party, the number of the witness shall be endorsed thereon e.g., Ex 1/PW 1. if it is produced by the plaintiffs first witness, and Ex A./D.W.I. if it is produced by the defendant's first witness.