Calcutta High Court
C.I.T.Central-I Cal vs M/S.Bengal & Assam Co.Ltd on 20 April, 2009
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
ITP No. 115 of 1997
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
C.I.T.CENTRAL-I CAL. Plaintiff/Petitioner/Applicant
Versus
M/S.BENGAL & ASSAM CO.LTD. Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE PINAKI CHANDRA GHOSE The Hon'ble JUSTICE SANKAR PRASAD MITRA Date : 20th April, 2009.
The Court : It appears that in the order dated 9.1.2009 due to typographical error the matter number "ITP No.115 of 1997" has been wrongly gone down as "ITP No.115 of 2007". The said matter is corrected accordingly and be read as "ITP No.115 of 1997" instead of "ITP No.115 of 2007". Let this order be incorporated in the order dated 9.1.2009.
All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PINAKI CHANDRA GHOSE, J.) (SANKAR PRASAD MITRA, J.) km