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State of Assam - Section

Section 70 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

70. Account books to be open for inspection.

- All account books, bills, vouchers and other books of receipts and expenditures in respect of the institution shall be open to inspection and scrutiny by the respecting officers of the Directorate of Social Welfare or any other officer nominated by the State Government in this behalf, at reasonable times during working hours, with or without notice. It shall be the duty of the Superintendent and the Governing Body to give all reasonable facilities and information to the aforesaid officers and to take prompt action on all the points raised by these officers in regard to such accounts.