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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(i) in Andhra Pradesh Electricity Regulatory Commission (Licensees' Standards of Performance) Regulation, 2004

(i)[ "Low Tension/Low Voltage" means a voltage level which does not exceed 440 volts under normal conditions;] [Substituted by Regulation No. 7 of 2004, dated 19.8.2005.]